Jai Prabhuji Iron & Steel Private ... vs Damodar Valley Corporation Through Its ...
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Jharkhand High Court

Jai Prabhuji Iron & Steel Private ... vs Damodar Valley Corporation Through Its ... on 24 March, 2026

Author: Ananda Sen

Bench: Ananda Sen

                                                                           2026:JHHC:8192
                     IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                  W.P(C) No. 1014 of 2024

           Jai Prabhuji Iron & Steel Private Limited officiating from Kalpana Villa, Midway
           Nursing Home Lane, Near Barakar Bus Stand South, P.O. Barakar & Dist Paschim
           Burdwan, West Bengal represented through its director and authorized signatory
           Mr. Raj Kumar Choudhary, S/o Late Banarsi Lal Chaudhary, R/o Kaprapatti Main
           Road, Kapra Patti, Ram Kanali, P.O. Katrasgarh, P.S. Katras & District Dhanbad
                                                                    .... Petitioner(s).
                                               Versus
           1.Damodar Valley Corporation through its Chairman officiating from DVC
           Headquarters, DVC Towers, V.I.P. Road, Kolkata, P.O., P.S. & Dist Kolkata, West
           Bengal
           2.The Chairman, Damodar Valley Corporation officiating from DVC Headquarters,
           DVC Towers, V.I.P. Road, Kolkata, P.O., P.S. & Dist Kolkata, West Bengal
           3.The Chief Engineer, Commercial, Damodar Valley Corporation, DVC
           Headquarters, DVC Towers, V.I.P. Road, Kolkata, P.O., P.S. & Dist Kolkata, West
           Bengal
           4.The Senior General Manager (Commercial) Damodar Valley Corporation, DVC
           Headquarters, DVC Towers, V.I.P. Road, Kolkata, P.O., P.S. & Dist Kolkata, West
           Bengal
                                                                    ... Respondent(s).
                                         ......

                     CORAM      :     SRI ANANDA SEN, J.

------

For the Petitioner(s) : Ms. Akriti Shree, Advocate For the Resp-DVC : Mr. Srijit Choudhary, Advocate Mr. Aayush Ojha, Advocate Mr. Chiranjeev Mahto, Advocate Ms. Tanya Rai, Advocate .........

03/ 24.03.2026: Ms. Akriti Shree, learned counsel for the petitioner on instruction of his client seeks permission to withdraw this writ petition.

2. Prayer is allowed.

3. Accordingly, the instant writ petition is dismissed as withdrawn.

(ANANDA SEN, J.) 24th March, 2026 R.S./ Uploaded on 24/03/2026