M/S. Rajmata Dealers Private Limited vs The Principal Commissioner
2026 Latest Caselaw 2291 Jhar

Jharkhand High Court

M/S. Rajmata Dealers Private Limited vs The Principal Commissioner on 23 March, 2026

Author: Rajesh Shankar

Bench: Rajesh Shankar

                                                                      2026:JHHC:8005-DB


                    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                W.P.(T) No. 1682 of 2026
                M/s. Rajmata Dealers Private Limited, having its office at H. No. 83,
                Flat No. 1/2, Room No. 2, Spyder's Web Apartment, 1 st Floor, Apex
                Hospital Road, Sakchi, Jamshedpur, through its Senior Accountant-
                cum-Authorized Signatory Mr. L. Prakash Rao
                                                          ...   ...    Petitioner
                                                 Versus
                1. The Principal Commissioner, Central Goods and Services Tax &
                    Central Excise, Main Road, Central Revenue Building, Ranchi
                2. The Joint Commissioner, Central Goods and Services Tax & Central
                    Excise, Jamshedpur, having its office at Office of the Commissioner
                    of CGST & C.Ex, Outer Circle Road, Bistupur, Jamshedpur
                3. The Additional Commissioner, Central Goods and Services Tax &
                    Central Excise, Jamshedpur, having office at GST Bhawan, Outer
                    Circle Road, Bistupur, Jamshedpur
                4. Senior Audit Officer/CERA-II, Director General of Audit (Central),
                    Lucknow, having office at AG Office, Main Building, 5th Floor,
                    Doranda, Ranchi                      ...    ...      Respondents

                   CORAM:           HON'BLE THE CHIEF JUSTICE
                               HON'BLE MR. JUSTICE RAJESH SHANKAR
                For the Petitioner            : Mr. N.K. Pasari, Advocate
                                                Ms. Samiksha Kumari, Advocate
                                                Mr. Shubham Choudhary, Advocate
                For the Respondent-CGST       : Mr. Amit Kumar, Sr. SC
                                               Mr. Anurag Vijay, Jr. SC
                                                Mr. Vishwajeet Singh, Advocate
                                           -----

Order No. 02 Dated: 23.03.2026

1. Learned counsel for the petitioner seeks leave to withdraw this petition

with liberty to the petitioner to appeal the impugned order.

2. Leave is granted.

3. This petition is disposed of as withdrawn with liberty as prayed for.

4. All contentions of all parties are left open. No costs.

(M. S. Sonak, C.J.)

(Rajesh Shankar, J.) March 23, 2026 Manish/Ritesh

Uploaded on 24.03.2026