Dr. Nutan Indwar @ Nutan Indwar vs The State Of Jharkhand And Others
2026 Latest Caselaw 2058 Jhar

Jharkhand High Court

Dr. Nutan Indwar @ Nutan Indwar vs The State Of Jharkhand And Others on 17 March, 2026

Author: Rajesh Shankar

Bench: Rajesh Shankar

 IN THE HIGH COURT OF JHARKHAND AT RANCHI
            L.P.A. No. 64 of 2020
Dr. Nutan Indwar @ Nutan Indwar       ...   ...   ...   Appellant
                        Versus
The State of Jharkhand and Others ...         ...     ...   Respondents
                        WITH
L.P.A. Nos. 49/2020, 74/2020, 76/2020, 77/2020, 87/2020, 88/2020,
92/2020, 103/2020, 104/2020, 105/2020, 114/2020, 115/2020,
117/2020, 125/2020, 126/2020, 127/2020, 128/2020, 133/2020,
183/2020, 193/2020, 266/2020.
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Appellants: Mr. Krishna Murari, Advocate Mr. Raj Vardhan, Advocate Ms. Mitali Raj, Advocate Mr. Ritesh Pathak, Advocate Mr. Rabindra Nath, Advocate Mr. Shresth Gautam, Advocate (through VC) Mr. Yogendra Prasad, Advocate Ms. Neha Bhardwaj, Advocate Ms. Sneha Kumari, Advocate Mr. Nitish Parth Sarthi, Advocate Mr. Anil Kumar, Sr. Advocate Ms. Chandana Kumari, Advocate Mr. Prabhat Kumar Singh, Advocate Mr. Anil Kumar OJha, advv Mr. Prem Mardi, Advocate Mr. Mukesh Kumar Mehta, Advocate Mr. Indrajit Sinha, Advocate Mr. Amritansh Vats, Advocate Mr. Rohit Ranjan Sinha, Advocate Mr. Akchansh Kishore, Advocate For the State: Mr. Rajiv Ranjan, Advocate General Mr. Ashutosh Anand, A.A.G. III Mr. Ashok Kumar Yadav, Sr. S.C. I Mr. Manish Kumar, Sr. SC II Mr. Rahul Saboo, GP II Mr. Mithilesh Singh, G.A. IV Mr. Amrit Raj Kisku, A.C. to G.A.-V Mr. Piyush Chitresh, AC to AG Mr. Gaurav Raj, AC to AAG II Mr. Rakesh Kumar Shahi, AC to SC (L&C) I Mr. Yogesh Modi, A.C. to A.A.G.-IA Ms. Ruchi Mukti, A.C. to A.A.G.-IA Ms. Divya, AC to SC III For the JPSC: Mr. Sunil Kumar, Sr. Advocate Mr. Sanjay Piprawall, Advocate

Ms. Rohini Prasad, Advocate Mr. Prince Kumar, Advocate Mr. Rakesh Ranjan, Advocate Mr. Jay Prakash, Advocate

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13/Dated: 17.03.2026

List these cases on 24.03.2026 at 2:15 p.m., subject to

overnight part-heard matter.

(M. S. Sonak, C.J.)

(Rajesh Shankar, J.) March 17, 2026 Manoj/ Sharda/Cp.1