Jawahar Kumar vs The State Of Jharkhand & Another ...
2026 Latest Caselaw 269 Jhar

Jharkhand High Court

Jawahar Kumar vs The State Of Jharkhand & Another ... on 16 January, 2026

Author: Rajesh Shankar

Bench: Rajesh Shankar

                IN THE HIGH COURT OF JHARKHAND AT RANCHI
                    Cont. Case (Civil) No. 1288 of 2025
                                     -----

Jawahar Kumar .......... Petitioner

-Versus-

The State of Jharkhand & Another .......... Opp. Parties

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CORAM : HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Petitioner : Ms. Richa Lal, Advocate For the State : Mr. Shivam Singh, A.C. to S.C.-II

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Order No.03 Date: 16.01.2026

1. Mr. Shivam Singh, learned A.C. to S.C.-II, prays for and is

allowed two weeks' time to make the entire payment as

per the direction as contained in paragraph no. 28 of the

order/judgment dated 18.03.2024 passed in W.P. (S) No.

1597 of 2019.

2. The opposite party no. 2 shall file the compliance affidavit

before the next date fixed, failing which appropriate order

shall be passed against him on the said date.

3. Put up this case under the heading "For Admission" on

30.01.2026.

(Rajesh Shankar, J.)

16.01.2026 Vikas/