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Md. Samiuddin Ansari @ Samsuddin Ansari vs The State Of Jharkhand
2026 Latest Caselaw 263 Jhar

Citation : 2026 Latest Caselaw 263 Jhar
Judgement Date : 16 January, 2026

[Cites 0, Cited by 0]

Jharkhand High Court

Md. Samiuddin Ansari @ Samsuddin Ansari vs The State Of Jharkhand on 16 January, 2026

                  THE HIGH COURT OF JHARKHAND AT RANCHI
                            Cr. Appeal (SJ) No. 192 of 2017
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Md. Samiuddin Ansari @ Samsuddin Ansari ... ... ... Appellant Versus The State of Jharkhand ... ... ... Respondent

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CORAM:HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellant : Mr. Sudhansu Kumar Deo, Advocate For the State : Mr. Sunil Kumar Dubey, A.P.P.

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Order No. 05/Dated 16th January, 2026

1. Heard learned counsel for the parties.

2. Hearing is concluded.

3. Judgment is reserved.

(Arun Kumar Rai, J.)

16.01.2026 Umesh /Abhishek

 
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