Citation : 2026 Latest Caselaw 188 Jhar
Judgement Date : 13 January, 2026
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. Appeal (S.J.) No. 459 of 2007
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Binod Munda ... Appellant Versus The State of Jharkhand ...... Respondent With Cr. Appeal (S.J.) No. 1673 of 2004 .....
Sunil Tirkey ... Appellant Versus The State of Jharkhand ...... Respondent With Cr. Appeal (S.J.) No. 548 of 2006 .....
Sunil Minz ... Appellant Versus The State of Jharkhand ...... Respondent With Cr. Appeal (S.J.) No. 549 of 2006 .....
Ram Chandar Kumhar @ Chepta ... Appellant Versus The State of Jharkhand ...... Respondent
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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD
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For the Appellant : Ms. Omiya Anusha , Amicus Curiae For the State : Mrs. Nehala Sharmin, Spl.P.P. .....
Order No. 22 / Dated: 13.01. 2026 Heard both the sides. Judgment is reserved.
(Sanjay Prasad, J.) Dated 13.01.2026 Bibha/
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