M/S. Rajesh Power Services Limited vs Jharkhand Urja Sancharan Nigam Limited
2026 Latest Caselaw 991 Jhar

Citation : 2026 Latest Caselaw 991 Jhar
Judgement Date : 11 February, 2026

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Jharkhand High Court

M/S. Rajesh Power Services Limited vs Jharkhand Urja Sancharan Nigam Limited on 11 February, 2026

Author: Rajesh Shankar

Bench: Rajesh Shankar

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                             W.P.(C) No. 7730 of 2025
                M/s. Rajesh Power Services Limited, Navrangpura, Ahmedabad
                                                        ...   ...    Petitioner
                                               Versus
                Jharkhand Urja Sancharan Nigam Limited, through its Managing
                Director, Ranchi & Ors.                 ...   ...      Respondents
                                                  -----

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR For the Petitioner : Mr. A.K. Das, Advocate For the Respondent Nos.1 to 3 : Mr. Rajiv Ranjan, Sr. Advocate For the Respondent No. 4 : Mr. Raju Ramchandran, Sr. Advocate Mr. Pandey Neeraj Rai, Advocate Mr. Rohit Ranjan Sinha, Advocate Mrs. Shruti Narayan, Advocate Mr. Arpit Khandelwal, Advocate

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Order No. 03 Dated: 11.02.2026

1. Learned counsel for the petitioner states that a rejoinder would be

filed by tomorrow after furnishing an advance copy to the learned

counsel appearing on behalf of the respondents.

2. Accordingly, we post this matter on 24.02.2026 to enable the

respondents to consider the rejoinder.

(M. S. Sonak, C.J.)

(Rajesh Shankar, J.) February 11, 2026 Manish/Ritesh