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Saif Ali vs The State Of Jharkhand
2026 Latest Caselaw 898 Jhar

Citation : 2026 Latest Caselaw 898 Jhar
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Jharkhand High Court

Saif Ali vs The State Of Jharkhand on 9 February, 2026

Author: Rajesh Kumar
Bench: Rajesh Kumar
                                                       2026:JHHC:3360

       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   W.P.(C) No.1808 of 2025

       Saif Ali, aged about 33 years, son of Mansoor Ali,
       resident of House No.01, South Street, Hindpiri, Ranchi,
       P.O.-G.P.O., P.S.-Hindpiri, District-Ranchi.
                                               ...... Petitioner
                              Versus

       1.     The State of Jharkhand.
       2.     The Deputy Commissioner, Ranchi, P.O. & P.S.-
              Ranchi, District- Ranchi.
       3.     The Building Controller-Cum- Sub-Divisional
              Officer, Ranchi, P.O. & P.S.-Ranchi, District- Ranchi.
       4.     Kaushar Khan, son of Late Yasin Khan, resident of
              Nadir Lane, Bariatu Basti, Town-Ranchi, P.O. & P.S.-
              Bariatu, District- Ranchi.
       5.     Tabarak Hussain, son of Nadir Khan, resident of
              Sattar Colony, Bariatu, P.O. & P.S.-Bariatu, District-
              Ranchi.
       6.     Mansoor Ali @ Bangali, son of Late Panchu Khan
              resident of 1st Street, Hindpiri, P.O.-G.P.O., P.S.-
              Hindpiri, District- Ranchi.      ...... Respondents
                                 ---------

CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR

---------

For the Petitioner : Mr. Navin Kumar, Advocate Mr. Shashank Kumar, Advocate For the Resp.-State : Mrs. Nirupama, AC to Sr. SC-II

---------

th 06/Dated: 09 February, 2026

1. On instruction of client, learned counsel for the petitioner seeks permission to withdraw the present writ petition.

2. Learned counsel for the State has raised no objection.

3. Accordingly, the present writ petition is, hereby, dismissed as withdrawn.

4. Pending interlocutory applications, being I.A. Nos.5841 of 2025 & 5840 of 2025, stand disposed of.

(Rajesh Kumar, J.) 09th February, 2026 Ravi-Chandan/-

Uploaded on 10.02.2026

 
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