Citation : 2026 Latest Caselaw 871 Jhar
Judgement Date : 9 February, 2026
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(S) No.363 of 2021
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Makar Choudhary & Ors. ... ... Petitioners Versus The State of Jharkhand & Ors. ... ... Respondents WITH W.P.(S) No.4337 of 2020 WITH W.P.(S) No.544 of 2021 WITH W.P.(S) No.604 of 2021 WITH W.P.(S) No.731 of 2021 WITH W.P.(S) No.990 of 2021 WITH W.P.(S) No.2095 of 2021 WITH
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CORAM : SRI ANANDA SEN, J
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For the Petitioner(s) : Mr. Shadab Bin Haque, Advocate Mr. Sanjeev Thakur, Advocate For the Respondent(s): Mr. Mithilesh Singh, GA-IV Mr. Pradeep Kumar, AC to AAG-IV Mr. Sudarshan Shrivastava, Advocate Mr. Aditya Kumar, AC to Sr. SC-I Mr. Anish Kumar Mishra, AC to Sr. SC-I Mr. Sahbaj Akhtar, AC to AAG-III Mr. Arvind Kumar Mehta, Advocate Mr. Vishal Kr. Rai, AC to GA-IV Mr. Rishabh Kaushal, AC to GP-II Mr. Shishir Suma, AC to AAG-IV
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10/ 09.02.2026 List these cases after three weeks. Till then, interim order to continue.
(ANANDA SEN, J.) 09th February, 2026 Prashant. Cp-2
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