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Tara Podo Soren And Ors vs State Of Jharkhand And Ors
2026 Latest Caselaw 849 Jhar

Citation : 2026 Latest Caselaw 849 Jhar
Judgement Date : 6 February, 2026

[Cites 0, Cited by 0]

Jharkhand High Court

Tara Podo Soren And Ors vs State Of Jharkhand And Ors on 6 February, 2026

Author: Anubha Rawat Choudhary
Bench: Anubha Rawat Choudhary
                                                                                       2024:JHHC:5511


                 IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                 W.P.(S) No. 3754 of 2023

              Tara Podo Soren and Ors.                    ...      ...      Petitioners
                                       Versus
              State of Jharkhand and Ors.            ...       ...        Respondents
                                       ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

For the Petitioners : Mr. D.C. Mishra, Advocate For the Respondents : Mr. Mithilesh Singh, GA IV : Mr. Bhanu Pratap, AC to GA IV

---

11/06.02.2026 The learned counsel for the respondents prays for and is granted time till 13.03.2026 to file response to the supplementary counter affidavit dated 02.02.2026, filed by the petitioners.

2. The supplementary counter affidavit of the State should also indicate as to why an appropriate order, in terms of the judgement passed by Hon'ble Supreme Court, which has been referred to in the rejoinder be not passed, considering the fact that the petitioners have claimed to have been working continuously since 1992/1997 and without any complaint and their requirement of work is of a permanent nature. The supplementary counter affidavit should also indicate as to whether treatment of the petitioners on daily wage basis at Rs.250/- per day for long years amounts to their exploitation.

3. At this, it has also been indicated by the learned counsel for the petitioners that the nature of work being performed by the petitioners are of vital importance dealing with the preparation of report with regard to settlement of land in the tribal area of Santhal Pargana.

4. Post this case on 20.03.2026.

(Anubha Rawat Choudhary, J.) 06.02.2026 Saurav

 
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