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Jharkhand High Court
Ashok Kumar vs State Of Jharkhand Through The ... on 2 February, 2026
Author: Deepak Roshan
Bench: Deepak Roshan
2026:JHHC:2707
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P(S) No. 4070 of 2017
--
1. Ashok Kumar, S/o Late Saryu Ram, R/o.
Sataramdera, N.L.O Holding No. 120, P.O. & P.S.
Agrico, Jamshedpur District- East Singhbhum
(Jharkhand).
2. Manishankar Kumar Singh S/o. Sri Ramavtar Prasad,
R/o. Village Kushhalchak, P.O. Kurmichak, P.S.
BHadaur, District Patna (Bihar).
3. Sanjiv Kumar Sinha S/o. Late Sidhiswari Sharan
Sinha, R/o/House no. 31/11, Hanuman Nagar, C.P.
Thakur Path, New Punai Chak, Patna P.O. & P.S. -
L.B.S. Nagar, District- Patna-23 (Bihar).
4. Robin Kumar Paswan S/o. Sri Yogendra Ram, R/o.
Vill Chintamanpur (Khas) vai- Damodarpur, P.O.
Chintamanpur P.S. Pipra, District- East Champaran,
Bihar.
5. Ramant Kumar, S/o. Sri Harihar Prasad, R/o.
Vidyanagar, Ward no. 20, P.O. & P.S. Gopalganj,
District Gopalganj, State- Bihar.
6. Ashok Kumar Goswami S/o/ Late Ram Ekbal
Goswami R/o. Rampur, P.O. & P.S. Penar, District
Rohtas, Bihar.
7. Rajesh Ranjan Pathak, S/o. Late Ganga Dhar Pathak,
R/o. Alamganj, P.O. Guljarbagh, P.S. Alamganj,
District Patna (Bihar).
8. Bandhan Oraon, S/o. Sri Sukra Oraon, R/o. Kokodro,
Kanke P.O. Kokodra (Kanke) P.S. Pithoria District
Ranchi (Jharkhand).
9. Akhileshwar Singh S/o. Sri Ramchandra Singh R/o.
Village Modiha, P.O. & P.S. Manipur, District Rohtas,
Bihar.
10. Anjani Kumar Sinha S/o Late Ganesh Prasad Sinha
R/o. Diwan Mohalla, Patna City, Patna, P.O. & P.S.
Patna City, District Patna (Bihar).
11. Om Prakash Sinha S/o. Sri Damodar Lal R/o.
Dalmiyanagar P.O. & P.S. Dalmiyanagar, District
Rohtas, Bihar.
12. Sudhir Kumar Giri S/o. Sri Ram Briksh Giri R/o.
Village Lehgain, P.O. Rol, P.S. Patan District Palamu,
Jharkhand.
13. Raj Mohan S/o. Late Baidyanath Ram, R/o. Qrs no.
ST 600, P.O. & P.S. Dhurwa, District Ranchi
(Jharkhand).
14. Ram Krishna Choudhary S/o. Late Jay Bhadra
Choudhary R/o/Qrs. No. 58/124 SET, P.O. & P.S.
Doranda, District Ranchi
15. Jhari Bhagat S/o. Sri Bhola Bhagat R/o. Village
Bhargaon, P.O. & P.S. Arru, District Lohradaga
(Jharkhand).
2026:JHHC:2707
16. Anjani Kumar S/o/ Late Kameshwar Prasad Sinha
R/o. Veterinary Hospital Campus, Aditayapur, P.O. &
P.S. Adityapur, District Saraikela Kharsawan
(Jharkhand),
17. Kundan Ram S/o/ Late Lakhi Ram R/o. Ravidas
Mohalla, P.O. & P.S. Doranda, District Ranchi.
18. Siyaram Harijan S/o. Yugal Ram Harijan R/o.
Narbatpur, P.O. Narbatpur, P.S. Chausha, District
Buxer (Bihar)
19. Radhey Shyam Prasad, S/o Sri Vishwanath Sonar
R/o. Narbatpur, P.O. Narbatpur, P.S. Chausha,
District Buxer (Bihar).
20. Vijay Prakash Sahay S/o. late Jagarnath Sahay R/o.
Baldeo Sahay Lane, Church Road, Ranchi, P.O. GPO
Main Road, Ranchi, P.S. Chutia, District Ranchi.
21. Rajbansh Ram S/o. Late Ram Ekbal Ram R/o. Village
Ekghara, P.O. & P.S. Ekghara, District Rohtas (Bihar).
....... Petitioners
-Versus-
1. State of Jharkhand through the Secretary,
Department of Animal Husbandry & Fisheries,
Government of Jharkhand, Nepal House, P.O. & P.S.
Doranda, District Ranchi.
2. The Deputy Secretary, Department of Animal
Husbandry, Government of Jharkhand, Nepal House,
P.O. & P.S. Doranda, District Ranchi.
3. The Director, Animal Husbandry Department,
Government of Jharkhand, Nepal House, P.O. & P.S.
Doranda, District Ranchi.
4. The Regional Director, Animal Husbandry
Department, South Chotannagpur Range, P.O. R.V.C.
Campus, P.S. Kanke, District Ranchi.
5. The Regional Director, Animal Husbandry
Department, Palamu, P.O. & P.S. Medninagar, District
Palamu.
6. The Regional Director, Animal Husbandry
Department, Dumka, P.O. & P.S. Dumka District
Dumka.
---Respondents
CORAM: HON'BLE MR. JUSTICE DEEPAK ROSHAN
--
For the Petitioner(s) : Mr. Abhay Prakash, Advocate
For the Respondents : Mr. Anuj Burman, A.C to G.A-IV
--
10/02.02.2026 In view of the supplementary counter affidavit,
wherein the issue raised by the Petitioner has been decided
2026:JHHC:2707
against him in L.P.A. No. 464 of 2018; nothing remains to
be adjudicated in this case.
2. Accordingly, the instant writ application stands
dismissed.
(Deepak Roshan, J.)
2nd February, 2026
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Uploaded on
04/02/2026
