Radhika Kumari vs The State Of Jharkhand And Ors
2026 Latest Caselaw 1019 Jhar

Jharkhand High Court

Radhika Kumari vs The State Of Jharkhand And Ors on 11 February, 2026

Author: Ananda Sen

Bench: Ananda Sen

                   IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                      W.P.(S) No. 857 of 2023
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                   Radhika Kumari                             .. Petitioner(s)
                                            Versus
                   The State of Jharkhand and Ors.            ...Respondent(s)

                                                ------
                          CORAM       :     SRI ANANDA SEN, J.

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           For the petitioner(s):     Mr. Munga Lal Kr. Chitra, Advocate
           For the State              AC to AG.
                                                    -------

21/11.02.2026:            Let this case go out of my list for being placed before another

Bench after obtaining the permission from Hon'ble the Chief Justice.

11th February, 2026 (ANANDA SEN, J.) Anu-