Md. Kallan And Another vs The State Of Jharkhand Through Acb
2026 Latest Caselaw 1014 Jhar

Jharkhand High Court

Md. Kallan And Another vs The State Of Jharkhand Through Acb on 11 February, 2026

Author: Sanjay Kumar Dwivedi

Bench: Sanjay Kumar Dwivedi

                IN THE HIGH COURT OF JHARKHAND, RANCHI
                                    ----

B.A. No. 1134 of 2026

----

Md. Kallan and Another ..... Petitioners

-- Versus --

The State of Jharkhand through ACB ...... Opposite Party

----

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

---

For the Petitioner :- Mr. A.K. Kashyap, Sr. Advocate For the ACB : Mr. Ritesh Kumar Gupta, Advocate

02/11.02.2026 :- Learned counsel for the Anti Corruption Bureau will

take instruction and file counter-affidavit within two weeks.

2. Let this matter appear after two weeks.

( Sanjay Kumar Dwivedi, J.)

Dt. 11.02.2026 Satyarthi/