Satyawati Devi vs The State Of Jharkhand & Ors
2026 Latest Caselaw 1012 Jhar

Citation : 2026 Latest Caselaw 1012 Jhar
Judgement Date : 11 February, 2026

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Jharkhand High Court

Satyawati Devi vs The State Of Jharkhand & Ors on 11 February, 2026

Author: Rajesh Kumar

Bench: Rajesh Kumar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              W.P.(C) No.858 of 2026
             Satyawati Devi                                    ...       ...Petitioner(s)
                                  Versus
            The State of Jharkhand & Ors.                      ...       ... Respondent(s)
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CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Petitioner(s) : Mr. R.K. Tiwari, Adv. For the State : Mr. Sanket Khanna, AC to AAG-V

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02/11.02.2026: For filing response to the counter affidavit, adjournment has been sought.

As prayed for, list this case after four weeks.

(Rajesh Kumar, J.)

February 11th, 2026 Ravi-Chandan/-

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