Pavan Kumar & Anr vs The State Of Jharkhand & Ors
2026 Latest Caselaw 1011 Jhar

Jharkhand High Court

Pavan Kumar & Anr vs The State Of Jharkhand & Ors on 11 February, 2026

Author: Rajesh Kumar

Bench: Rajesh Kumar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              W.P.(C) No.857 of 2026
             Pavan Kumar & Anr.                                   ...      ...Petitioner(s)
                                  Versus
            The State of Jharkhand & Ors.                         ...      ... Respondent(s)
                                           ---

CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR

---

For the Petitioner(s) : Mr. Pratik Sen, Adv. For the State : Mr. Ashutosh Anand, AC to AAG-III

---

02/11.02.2026: The respondent(s) are directed to file response in the matter.

As prayed for, list this case after eight weeks.

(Rajesh Kumar, J.)

February 11th, 2026 Ravi-Chandan/-

Uploaded