Pupa Oraon vs The State Of Jharkhand & Others ... ...
2026 Latest Caselaw 1004 Jhar

Jharkhand High Court

Pupa Oraon vs The State Of Jharkhand & Others ... ... on 11 February, 2026

Author: Sanjay Kumar Dwivedi

Bench: Sanjay Kumar Dwivedi

                       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              Criminal Revision No. 865 of 2023
               Pupa Oraon                                        ... Petitioner
                                          -Versus-
               The State of Jharkhand & others                   ... Opposite Parties
                                               -----

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

-----

               For the Petitioner        : Mr. Sanjay Kumar, Advocate
               For the State             : A.P.P.
               For O.P. Nos.2-6          : Ms. Sugandha, Advocate
                                               -----
09/11.02.2026          With consent of the parties, let this matter be sent for mediation in

light of "Mediation for the Nation Drive 2.0".

(Sanjay Kumar Dwivedi, J.) Dated: 11th February, 2026 Ajay/