Citation : 2026 Latest Caselaw 1002 Jhar
Judgement Date : 11 February, 2026
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Criminal Revision No. 899 of 2023
Nilkanth Pandey ... Petitioner
-Versus-
Laxmi Devi & another ... Opposite Parties
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CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
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For the Petitioner : Mr. Abhishek Kumar Mishra, Advocate For the Opposite Parties : Mr. Subhneet Jha, Advocate
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07/11.02.2026 With consent of the parties, let this matter be sent for mediation in
light of "Mediation for the Nation Drive 2.0".
(Sanjay Kumar Dwivedi, J.) Dated: 11th February, 2026 Ajay/
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