Citation : 2026 Latest Caselaw 2888 Jhar
Judgement Date : 9 April, 2026
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No.141 of 2026
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Ambesh Kumar Choubey & Ors. ... ... Petitioners
Versus
The State of Jharkhand & Ors. ... ... Respondents
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CORAM : SRI ANANDA SEN, J.
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For the Petitioner(s) : Mr. Anup Kr. Agrawal, Advocate
For the Respondent(s): Mr. Krishna Kumar Bhatt, AC to SC-I Mr. Ankit Kumar, AC to SC-I Mr. Anoop Kumar Mehta, Advocate Mr. Amit Kr. Sinha, Advocate Mr. Shubham Malwiya, Advocate Mr. Prashant Kumar Singh, Advocate Mr. Radha Krishan Gupta, Advocate Mr. Karbir, Advocate Mr. Sanjoy Piprawall, Advocate Mr. Prince Kumar, Advocate
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06/ 09.04.2026 Heard.
2. The Principal Secretary, Higher & Technical Education Department, Government of Jharkhand, Vice Chancellor - Ranchi University, Ranchi, Dean / Head of the Department (HOD) of the Faculty of Law, Ranchi University, Principal Secretary - Finance Department, Government of Jharkhand and the Secretary, Jharkhand Public Service Commission (JPSC), will remain present in person before this Court tomorrow at 10:30 A.M., to assist this Court to resolve the issue.
3. Name of learned counsel Mr. Sanjoy Piprawall, shall henceforth be reflected in the cause list as counsel for the respondents.
4. List this case tomorrow i.e. 10th April, 2026, at 10:30 A.M.
(ANANDA SEN, J.) 09th April, 2026 Prashant. Cp-2
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