Citation : 2026 Latest Caselaw 2658 Jhar
Judgement Date : 2 April, 2026
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No.64 of 2020
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Dr. Nutan Indwar @ Nutan Indwar .......... Appellant.
-Versus-
The State of Jharkhand & Ors. .......... Respondents.
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With L.P.A. Nos.49/2020, 74/2020, 76/2020, 77/2020, 87/2020, 88/2020, 92/2020, 103/2020, 104/2020, 105/2020, 114/2020, 115/2020, 117/2020, 125/2020, 126/2020, 127/2020, 128/2020, 133/2020, 183/2020, 193/2020 & 266/2020
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CORAM : HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR
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For the Appellants: Mr. Krishna Murari, Advocate Mr. Anil Kumar, Sr. Advocate Mr. Manoj Tandon, Advocate Mr. Vaibhav Vishal, Advocate Mr. Shresth Gautam, Advocate Ms. Neha Bhardwaj, Advocate Ms. Chandana Kumari, Advocate Mr. Mukesh Kumar Mehta, Advocate Mr. Mukesh Kumar Dubey, Advocate Mr. Amritansh Vats, Advocate Mr. Rohit Ranjan Sinha, Advocate
For the State : Mr. Jay Prakash, AAG-IA Mr. J. F. Toppo, GA-V Mr. Ashwini Bhushan, AC to Sr. SC-II Mr. Rakesh Kr. Sahi, AC to SC (L&C)-I
For the JPSC/JSSC : Mr. Sanjoy Piprawall, Advocate
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Order No.16 Date: 02.04.2026
List these matters on 7th April, 2026 at 2:15 p.m. under the
caption of "Part Heard".
(M. S. Sonak, C.J.)
(Rajesh Shankar, J.) 2nd April, 2026 Sanjay/Rohit Uploaded on ........................
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