D.M. Minerals Pvt. Ltd vs The State Of Jharkhand And Others
2025 Latest Caselaw 6029 Jhar

Jharkhand High Court

D.M. Minerals Pvt. Ltd vs The State Of Jharkhand And Others on 22 September, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

               IN THE HIGH COURT OF JHARKHAND AT RANCHI

                              W.P.(C) No.4561 of 2019

               D.M. Minerals Pvt. Ltd.                     ...     Petitioner

                                                    Versus

               The State of Jharkhand and others           ...     Respondents

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Coram:HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Petitioner : Mr. Indrajit Sinha, Advocate Mr. Rahul Kumar, Advocate Mr. Ankit Vishal, Advocate For the Respondent No.5 : Mr. Shiv Kumar Sharma, Sr. C.G.C For the State : Mr. Ratnesh Kumar, Advocate Mr. Rakesh Kumar Shahi, Advocate

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Order No.07/Dated 22.09.2025

1. Heard learned counsel for the parties.

2. Argument concluded.

3. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.)

Rajnish/R.K.