Ram Lal Dehri vs The State Of Jharkhand
2025 Latest Caselaw 6028 Jhar

Jharkhand High Court

Ram Lal Dehri vs The State Of Jharkhand on 22 September, 2025

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              Cr. A. (DB) No. 342 of 2019
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Ram Lal Dehri ... ... Appellant Versus The State of Jharkhand ...... Respondent

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CORAM:HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellant : Mrs. Ragini Kumari, Advocate For the State : Mr. S.K. Srivastava, A.P.P.

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nd Order No. 10/ Dated: 22 September, 2025

Heard learned counsel for the parties.

2. Argument concluded.

3. Judgment is reserved.

(Rongon Mukhopadhyay, J.)

(Pradeep Kumar Srivastava, J.) 22.09.2025 Basant/Arpit