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Central Coalfields Limited And Another vs Mahesh Bediya And Others
2025 Latest Caselaw 5992 Jhar

Citation : 2025 Latest Caselaw 5992 Jhar
Judgement Date : 19 September, 2025

Jharkhand High Court

Central Coalfields Limited And Another vs Mahesh Bediya And Others on 19 September, 2025

Author: Rajesh Shankar
Bench: Rajesh Shankar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
            L.P.A. No. 109 of 2025
Central Coalfields Limited and another                ...   ...   Appellants
                         Versus
Mahesh Bediya and others             ...                ...     ...   Respondents
                               With
                   L.P.A. No. 94 of 2025
Central Coalfields Limited and others ...             ...   ...   Appellants
                         Versus
Rohit Rajesh Darshanwad and others...                   ...     ...   Respondents
                               With
                   L.P.A. No. 96 of 2025
Central Coalfields Limited and others ...   ...  ...  Appellants
                         Versus
Prakash Meena and others              ...     ...    ...  Respondents
                         ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

---------

For the Appellants : Mr. Amit Kr. Das, Advocate Mr. Shivam Utkarsh Sahay, Advocate For the Respondents: Mr. Manoj Tandon, Advocate Mr. Siddharth Ranjan, Advocate (L.P.A. Nos. 94 and 96 of 2025) Ms. Oishi Das, Advocate (L.P.A. No. 109 of 2025)

---------

02/Dated: 19.09.2025

1) Issue notice to the respondents in L.P.A. No. 109 of 2025.

2) Ms. Oishi Das, learned counsel in L.P.A. No. 109 of 2025

appears and waives notice on behalf of the respondents.

3) Counter affidavit be filed within four weeks.

4) In the meanwhile, the operation and execution of the impugned

judgment dated 19.12.2024 passed in W.P.(S) No. 2109 of

2024 (in L.P.A. No. 109 of 2025), judgment dated 10.12.2024

passed in W.P.(S) No. 5732 of 2023 (in L.P.A. No. 94 of 2025 )

and judgment dated 10.12.2024 passed in W.P.(S) No. 4786 of

2024 (in L.P.A. No. 96 of 2025) are ordered to be stayed.

5) Accordingly, I.A. No. 2092 of 2025, I.A. No. 1805 of 2025 and

I.A. No. 1806 of 2025 are allowed.

6) List these cases on 31.10.2025.

(Tarlok Singh Chauhan, C.J.)

(Rajesh Shankar, J.) 19/09/2025 Sharda/MM Cp.01

 
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