Citation : 2025 Latest Caselaw 5917 Jhar
Judgement Date : 17 September, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
B.A. No.6030 of 2025
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Amit Agarwal @ Vicky Bhalotia .... .... Petitioner Versus Directorate of Enforcement .... .... Opp. Party
CORAM : HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD
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For the Petitioner : Mr. Jatin Sehgal, Advocate Mr. Yash Badkur, Advocate Mr. Shailesh Poddar, Advocate Mr. Raymon Singh, Advocate For the E.D. : Mr. Amit Kumar Das, Advocate Mr. Saurav Kumar, Advocate Mr. Varun Girdhar, Advocate
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04/Dated: 17.09.2025
1. Heard learned counsel for the parties.
2. Arguments concluded.
3. Judgment reserved.
(Sujit Narayan Prasad, J.)
Rohit/-
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