Citation : 2025 Latest Caselaw 5764 Jhar
Judgement Date : 12 September, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cont. Case (Civil) No. 423 of 2025
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Usha Prasad ...... Petitioner Versus The State of Jharkhand and Ors. ...... Opp. Parties
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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD
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For the Petitioner : Mr. Ritesh Gupta, Advocate For the Opp. Parties : Mr. Suraj Prakash, AC to SC-VII ......
06/12.09.2025 Put up this case after six weeks.
2. In the meantime, the opposite parties are directed to comply the judgment dated 07.12.2024 passed in W. P. (S) No. 4486 of 2019 by this Court.
(Sanjay Prasad, J.) Kamlesh/
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