Laldeo Nagesia vs The State Of Jharkhand
2025 Latest Caselaw 5610 Jhar

Jharkhand High Court

Laldeo Nagesia vs The State Of Jharkhand on 9 September, 2025

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay

     THE HIGH COURT OF JHARKHAND AT RANCHI
                  Criminal Appeal (DB) No. 1725 of 2004
     Laldeo Nagesia                      ...     Appellant
                        Versus
     The State of Jharkhand             ...        Respondent
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CORAM: HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

For the Appellants : Mr. Nilesh Kumar, Advocate For the State : Mr. Pankaj Kumar, PP

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Order No. 19 Dated 9th September, 2025

Heard Mr. Nilesh Kumar, learned counsel for the appellant and Mr. Pankaj Kumar, learned PP in both these appeals.

Judgment is reserved.

(RONGON MUKHOPADHYAY, J.)

(PRADEEP KUMAR SRIVASTAVA, J.) MK