Branch Manager vs The State Of Jharkhand & Ors
2025 Latest Caselaw 5604 Jhar

Jharkhand High Court

Branch Manager vs The State Of Jharkhand & Ors on 9 September, 2025

Author: Rajesh Kumar

Bench: Rajesh Kumar

            IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              W.P.(C) No.4873 of 2025
             Branch Manager, Jharkhand Rajya Gramin
             Bank, Bandhdih, Seraikella-Kharsawan & Anr.... ...Petitioner(s)
                                  Versus
            The State of Jharkhand & Ors.               ...     ... Respondent(s)
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CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR

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For the Petitioner(s) : Mr. M. Chaudhary, Adv. For the State : Mr. Abhijeet Anand, AC to Sr. S.C.I

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02/09.09.2025: It has been submitted that the State Consumer Disputes Redressal Commission is not functional.

Issue notice to the respondent No. 4, on filing requisites etc. under Speed Post as well as under ordinary process within a week.

During pendency of the present writ petition, the judgment/order dated 08.10.2024 passed in Consumer Case No.22 of 2022 by District Consumer Commission, Seraikella-Kharsawan shall remain stayed.

(Rajesh Kumar, J.) Ravi-Chandan/-

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