Deepak Mandal And Others vs Sarat Kali Ghosh And Others
2025 Latest Caselaw 5554 Jhar

Jharkhand High Court

Deepak Mandal And Others vs Sarat Kali Ghosh And Others on 8 September, 2025

Author: Anubha Rawat Choudhary

Bench: Anubha Rawat Choudhary

                    IN THE HIGH COURT OF JHARKHAND AT RANCHI

                                      S.A. No. 253 of 2023
                                              With
                                     I.A. No. 12690 of 2024

                 Deepak Mandal and others            ...     ...     Appellants
                                         Versus
                 Sarat Kali Ghosh and others   ...             ... Respondents
                                         ---

CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

---

For the Appellants : Ms. Puja Agarwal, Advocate

---

06/08.09.2025 I.A. No. 12690 of 2024 has been field for ignoring the defect no. 4 to 6 or in the alternative for extension of time for removing the surviving defects by sending the copy of the decree to the learned court for correction.

2. Office is directed to send the judgment and decree passed by the learned 1st Appellate Court for necessary correction to the court concerned upon the cost of special messenger to be deposited by the appellants within a period of 15 days from today.

3. The defects pointed out by the office be also pointed out while sending the judgment and decree for correction

4. Post this case on 10.11.2025.

5. I.A. No. 12690 of 2024 stands closed.

(Anubha Rawat Choudhary, J.) Binit