Citation : 2025 Latest Caselaw 5548 Jhar
Judgement Date : 8 September, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr. A (D.B.) No. 204 of 2003
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Nishar Kuraishi & Ors. ... ... Appellants Versus The State of Jharkhand ... ... Respondent With Cr. A (D.B.) No. 274 of 2003
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Belal Kuraishi ... ... Appellant Versus The State of Jharkhand ... ... Respondent
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CORAM: HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Appellants : Mr. R.S. Mazumdar, Sr. Advocate For the Resp-State : Mr. Abhay Kumar Tiwary, A.P.P.
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th 08/Dated: 08 September, 2025
1. Heard Mr. R.S. Mazumdar, learned Senior Advocate appearing for the appellants as well as Mr. Abhay Kumar Tiwary, learned Additional Public Prosecutor appearing for State.
2. Argument concluded.
3. Judgment is reserved.
(Rongon Mukhopadhyay, J.)
(Pradeep Kumar Srivastava, J.)
Amar/-
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