Zafar Ali vs The State Of Jharkhand And Others ... ... ...
2025 Latest Caselaw 5472 Jhar

Jharkhand High Court

Zafar Ali vs The State Of Jharkhand And Others ... ... ... on 2 September, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

          IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      Contempt Case (Civil) No. 1034 of 2025
          Zafar Ali                        ...    ...      ...   Petitioner
                                    Versus
          The State of Jharkhand and others       ...        ...     ...   Opposite Parties
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Petitioner: Mr. Haider Ali, Advocate For the State: Mr. Sahbaj Akhtar, AC to AAG-III

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03/Dated: 02.09.2025

Heard.

The opposite parties are directed to comply with the judgment dated

24.04.2025 passed in W.P.(C) No. 3448 of 2024, subject to filing of S.L.P.

I.A. No. 12188 of 2025 stands disposed of.

For compliance, list on 23.09.2025.

(Tarlok Singh Chauhan, C.J.)

(Rajesh Shankar, J.)

APK/VK.