Dropadi Kumari And Others vs The State Of Jharkhand And Others
2025 Latest Caselaw 5470 Jhar

Jharkhand High Court

Dropadi Kumari And Others vs The State Of Jharkhand And Others on 2 September, 2025

Author: Ananda Sen

Bench: Ananda Sen

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              WP(S) No.4670 of 2025
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              Dropadi Kumari and Others                    ... Petitioner(s).
                                   Versus
              The State of Jharkhand and Others          ... Respondent(s).

              CORAM      :      SRI ANANDA SEN, J.

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For the Petitioner(s) : Mr. Shubham Mishra, Advocate For the JSSC : Mr. Sanjoy Piprawall, Advocate Mr. Prince Kumar, Advocate Mr. Rakesh Ranjan, Advocate Mr. Jay Prakash, Advocate .........

02 /02.09.2025: Learned counsel for the petitioners submits that they have obtained degree from Hindi Vidyapeet Deoghar within the cut-off date. Thus, their case is covered by the judgment passed by the Division Bench of this Court in WP(S) No. 3115 of 2015.

2. At this stage, learned counsel for the State prays for some time to file counter affidavit.

3. List this case on 17.12.2025 under the heading for "Admission".

(ANANDA SEN, J.)

Tanuj/