Citation : 2025 Latest Caselaw 6638 Jhar
Judgement Date : 31 October, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
S. A. No. 143 of 2020
Dulal Bhuiya ... ... Appellant
Versus
Rinku Singh and Others ... ... Respondents
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CORAM :HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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For the Appellant : Mr. A.K. Mahato, Advocate For the Respondents : Mr. Rohitashya Roy, Advocate For the respondent No.3 : Mr. Kanishka Deo A.C to Mr. A.K. Das, Advocate
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13/31.10.2025
1. Learned counsel for the appellant has submitted that this case is squarely covered by the judgment passed by the Hon'ble Supreme Court reported in (1973) 2 SC 358 [M. Kallappa Setty vs. M.V. Lakshminarayana Rao] and has referred paragraph 5.
2. Office note reveals that a cross objection bearing C.O. (Filing) No. 3909 of 2025 has been filed by the respondent No.1.
3. Office is directed to place this case along with the aforesaid cross objection on the next date.
4. Post this case on 07th November, 2025.
(Anubha Rawat Choudhary, J.) 31.10.2025 Rakesh/-
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