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Jyoti vs Sri Raja Nand Choudhary
2025 Latest Caselaw 6630 Jhar

Citation : 2025 Latest Caselaw 6630 Jhar
Judgement Date : 30 October, 2025

Jharkhand High Court

Jyoti vs Sri Raja Nand Choudhary on 30 October, 2025

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad
              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                F.A. No.50 of 2023
                                     ------

Jyoti .... .... Appellant Versus Sri Raja Nand Choudhary ..... ..... Respondent With F.A. No.06 of 2023

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Rajanand Choudhary .... .... Appellant Versus Jyoti @ Golden ..... ..... Respondent

CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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F.A. No. 50 of 2023:

For the Appellant : Mr. Rajesh Lala, Advocate Mr. Kumar Nishant, Advocate For the Respondent : Mrs. Niharika Mazumdar, Advocate F.A. No. 06 of 2023:

For the Appellant : Mrs. Niharika Mazumdar, Advocate For the Respondent : Mr. Rajesh Lala, Advocate Mr. Kumar Nishant, Advocate

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12/Dated: 30th October, 2025

1. Heard learned counsel for the parties in both the appeals.

2. Hearing concluded.

3. Judgment reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.)

30th October, 2025 Saurabh/-

 
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