Bokaro Steel Plant vs Their Workman Represented By Bokaro ...
2025 Latest Caselaw 6542 Jhar

Jharkhand High Court

Bokaro Steel Plant vs Their Workman Represented By Bokaro ... on 16 October, 2025

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         W.P.(L) No. 1716 of 2009
             Bokaro Steel Plant              ...  ...   ... ... Petitioner
                                      Versus
             Their Workman represented by Bokaro Progressive Front, Bokaro
             Steel City and ors.                        ...   ... Respondents
                                             With
                                 W.P.(L) No. 3585 of 2009
             Bokaro Progressive Front          ...   ...   ...  ...  Petitioner
                                       Versus
             Employer in relation to the Management of Bokaro Steel Plant (SAIL)
                                                           ...    ...  Respondent
                                       ---------

CORAM: HON'BLE THE CHIEF JUSTICE

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For the Petitioner: Mr. Indrajit Sinha, Advocate Mr. Saket Upadhyay. Advocate For the Respondent: Mr. Saibal Kr. Laik, Advocate (W.P.(L) No. 1716 of 2009) For the Petitioner: Mr. Saibal Kr. Laik, Advocate For the Respondent: Mr. Indrajit Sinha, Advocate Mr. Saket Upadhyay. Advocate (W.P.(L) No. 3585 of 2009)

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37/Dated: 16.10.2025

Heard both sides.

Judgment is reserved.

(Tarlok Singh Chauhan, C.J.)

16/10/2025 Sharda/MM Cp.01