The State Bank Of India Represented ... vs Kamal Kishore Singh And Others
2025 Latest Caselaw 6539 Jhar

Jharkhand High Court

The State Bank Of India Represented ... vs Kamal Kishore Singh And Others on 16 October, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         L.P.A. No. 293 of 2024
             The State Bank of India represented through the Chief Manager,
             Kathara Branch ...      ...     ... ...  ...  ...  Appellant
                                     Versus
             Kamal Kishore Singh and others      ...    ...    ...  Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Appellant : Mr. Rajesh Kumar, Advocate For the Respondents: Mr. Saurav Kumar, Advocate

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04/Dated: 16.10.2025

1) Appellant to justify the maintainability of this appeal in light of

the provisions contained under section 100 A of the Code of

Civil Procedure coupled with the judgment of Division Bench of

this Court rendered in L.P.A. No. 328 of 2013 titled Mrs. Indra

Vishwa Mohini Mishra versus Smt. Kiran Devi and others

decided on 06.02.2014.

2) List this case on 06.11.2025.

(Tarlok Singh Chauhan, C.J.)

(Rajesh Shankar, J.) 16/10/2025 Sharda/MM Cp.01