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Rajkumar Gupta @ Raj Sahu vs Hira Lal Sahu
2025 Latest Caselaw 6352 Jhar

Citation : 2025 Latest Caselaw 6352 Jhar
Judgement Date : 10 October, 2025

Jharkhand High Court

Rajkumar Gupta @ Raj Sahu vs Hira Lal Sahu on 10 October, 2025

Author: Sanjay Kumar Dwivedi
Bench: Sanjay Kumar Dwivedi
                                                        ( 2025:JHHC:31338 )




        IN THE HIGH COURT OF JHARKHAND AT RANCHI
                     Civil Review No. 41 of 2025

        1. Rajkumar Gupta @ Raj Sahu, aged about 66 years,
        2. Suraj @ Suraj Sahu, aged about 44 years, both sons of late Durgeshwar
           Sahu
        3. Hari Narayan Sahu @ Babu Sahu, aged about 44 years, son of Kalu Sahu
        4. Shila Devi, aged about 70 years, wife of late Rajendra Prasad Sahu @
           Rajendra Sahu
        5. Amit Kiran, aged about 42 years
        6. Navneet Ranjan, aged about 39 years
           5 And 6 are sons of late Rajendra Prasad Sahu @ Rajendra Sahu, All are
               residents of village Khunti, Karra Road, Khunti, P.O., P.S, and District-
               Khunti
        7. Bajrang Sahu, aged about 54 years
        8. Sunil Kumar Sahu @ Sunil Sahu, aged about 51 years,
           Both sons of late Shankar Sahu
        9. Anup Kumar Sahu @ Anu Sahu, aged about 47 years,
        10. Manoj Kumar Sahu, aged about 49 years
        11. Sri Ram Sahu @ Tinu Sahu, aged about 44 years,
           Petitioner No. 7, 8 and 9 are sons of late Kalu Sahu
           All are resident of village Khunti, Karra Road, Khunti, P.o. and P.S. Khunti,
           District-Khunti                                ...... ... Petitioners
                                      Versus
        1. Hira Lal Sahu, son of Mahadev Lal Halwai, resident of Netaji Chowk, Karra
           Road, Khunti, P.O. and P.S. Khunti
        2. Pappu Sahu, son of late Ganesh Sahu
        3. Kamli Devi, wife of late Ganesh Sahu
           All are resident of Netaji Chowk, Karra Road, Khunti, P.O. and P.S. Khunti
                                                  ..... ...        Opposite Parties
                                   --------

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI For the Petitioners :Mr. S.K. Vishwakarma, Advocate For the O.P. Parties :-

------

05/ 10.10.2025: The civil review petition has been filed for review of judgment and order dated 04.03.2025 passed in C.M.P. No. 880 of 2023.

2. Mr. S.K. Vishwakarma, learned counsel for the petitioners seeks permission to withdraw this petition.

3. Permission is accorded.

4. Accordingly, this petition is dismissed as withdrawn. Pending I.A, if any, stands disposed of.

Dt. 10/10.2025 ( Sanjay Kumar Dwivedi, J.) Satyarthi/-

 
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