Julekha Bibi & Anr vs The State Of Jharkhand
2025 Latest Caselaw 6301 Jhar

Jharkhand High Court

Julekha Bibi & Anr vs The State Of Jharkhand on 8 October, 2025

Author: Rongon Mukhopadhyay

Bench: Rongon Mukhopadhyay

              IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              Cr. A. (SJ) No. 671 of 2003
                                            --------

Julekha Bibi & Anr. ... ... Appellants Versus The State of Jharkhand ...... Respondent

-----

CORAM:HON'BLE MR. JUSTICE RONGON MUKHOPADHYAY HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

--------

For the Appellants : Mrs. Nitu Sinha, Advocate For the State : Mrs. Kumari Rashmi, A.P.P.

--------

th Order No. 09/ Dated: 08 October, 2025

Heard learned counsel for the parties.

2. Argument concluded.

3. Judgment is reserved.

(Rongon Mukhopadhyay, J.)

(Pradeep Kumar Srivastava, J.) 08.10.2025 Basant/Arpit