Citation : 2025 Latest Caselaw 7261 Jhar
Judgement Date : 28 November, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Civil Revision No. 25 of 2023
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Smt. Amba Upadhyay ... ... Petitioner Versus Krishna Kumar Sharma & Anr. .... Opp. Parties
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Petitioner : Mr. Rahul Kumar, Advocate For the Opp. Parties : Mr. Pratyush Kumar, Advocate
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th 15/Dated: 28 November, 2025
1. Both learned counsel for the parties are directed to submit a written short note of arguments in this case along with relevant judgment(s), if any, which they intend to rely on.
2. Let the case be listed on 18.12.2025.
(Pradeep Kumar Srivastava, J.) 28/11/2025
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