Smt. Durgi Devi & Ors vs Sarega Banra & Ors. .. ... ...Opp. ...
2025 Latest Caselaw 7200 Jhar

Jharkhand High Court

Smt. Durgi Devi & Ors vs Sarega Banra & Ors. .. ... ...Opp. ... on 26 November, 2025

Author: Gautam Kumar Choudhary

Bench: Gautam Kumar Choudhary

    IN THE HIGH COURT OF JHARKHAND AT RANCHI
                    C. M. P. No.664 of 2025
    Smt. Durgi Devi & Ors.                  .... .. ... Petitioner(s)
                          Versus
    Sarega Banra & Ors.                      .. ... ...Opp. Party(s)
          ...........

CORAM :HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY .........

For the Petitioner(s) : Mr. Abhijeet Kr. Singh, Advocate For the Opp. Party (s) :

......

07/ 26.11.2025. Earlier notices were issued upon Opp. Party Nos.1 to 6 who were the judgment debtors in Execution Case No.10 of 2001.

As per the service report, notices have been validly served upon Opp. Party Nos.1 to 5 whereas Opp. Party No.6 has died and consequently notice could not be served upon Opp. Party No.6.

On the prayer of learned counsel for the petitioners, put up this case after one week.

(Gautam Kumar Choudhary, J.)

Sandeep/-

Uploaded 26.11.2025.