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Anand Hansda vs The State Of Jharkhand & Ors
2025 Latest Caselaw 7182 Jhar

Citation : 2025 Latest Caselaw 7182 Jhar
Judgement Date : 25 November, 2025

Jharkhand High Court

Anand Hansda vs The State Of Jharkhand & Ors on 25 November, 2025

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad
IN THE HIGH COURT OF JHARKHAND AT RANCHI
         L.P.A.No. 669 of 2022
Anand Hansda                ...      ... Appellant
              Versus
The State of Jharkhand & Ors. ...      ... Respondents
                  ...

CORAM: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

For the Appellant : Mr. Indrajit Sinha, Advocate [Through VC] : Mr. Lukesh Kumar, Advocate For the Resp.-State : Mr. Shubham Gautam, AC to AAG-V For the Resp. No.6 : Mrs. Vani Kumari, Advocate ...

Order No.25/dated 25.11.2025

Heard the learned Counsel for the parties.

2. Hearing concluded.

3. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.) Dated 25th November, 2025 P.K.S./Suman

 
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