Parmeshwar Prasad vs The State Of Jharkhand & Others
2025 Latest Caselaw 7156 Jhar

Jharkhand High Court

Parmeshwar Prasad vs The State Of Jharkhand & Others on 24 November, 2025

Author: Ananda Sen

Bench: Ananda Sen

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                                   W.P.(S) No.5399 of 2022
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            Parmeshwar Prasad, S/o Late Janki Prasad & Others
                                                                  .... Petitioner(s).
                                                  Versus
            The State of Jharkhand & Others
                                                                  ... Respondent(s)
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                  CORAM        :   SRI ANANDA SEN, J.

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For the Petitioner(s) : Mr. Rajendra Krishna, Advocate For the State : Mr. Ratnesh Kumar, AC to SC (L&C)-I For the Respondent(s) : Mr. Mrinal Kanti Roy, Advocate Mr. Parul Parasar, Advocate .........

25 / 24.11.2025: By way of last chance, two weeks' time is granted to the respondents to address the issue as to whether the case of the petitioner is covered by the judgment of the Hon'ble Supreme Court or not.

2. List this case on 16.12.2025.

(ANANDA SEN, J.) 24th November, 2025 R.S./