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Rajesh Rawani vs Arti Devi @ Parwati
2025 Latest Caselaw 7149 Jhar

Citation : 2025 Latest Caselaw 7149 Jhar
Judgement Date : 24 November, 2025

Jharkhand High Court

Rajesh Rawani vs Arti Devi @ Parwati on 24 November, 2025

Author: Sujit Narayan Prasad
Bench: Sujit Narayan Prasad
             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                          F.A. No.26 of 2020
                                   -----

Rajesh Rawani ... ... Appellant Versus Arti Devi @ Parwati ... ... Respondent

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CORAM:HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellant : Mr. Rama Kant Tiwary, Advocate For the Respondent : Mr. Subhneet Jha, Advocate

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Order No. 11/Dated 24 November, 2025 th

1. Hearing concluded.

2. Judgment reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.) 24th November, 2025

Birendra/

 
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