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Bokaro Steel Plant vs Their Workman Represented By Bokaro ...
2025 Latest Caselaw 7066 Jhar

Citation : 2025 Latest Caselaw 7066 Jhar
Judgement Date : 20 November, 2025

Jharkhand High Court

Bokaro Steel Plant vs Their Workman Represented By Bokaro ... on 20 November, 2025

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         W.P. (L) No. 1716 of 2009
               Bokaro Steel Plant       ...   ...   ...   ... ...  Petitioner
                                        Versus
               Their Workman represented by Bokaro Progressive Front,
               Bokaro Steel City and others         ...     ...   ...  Respondents
                                        WITH
                                  W.P. (L) No. 3585 of 2009
               Bokaro Progressive Front       ... ...    ...   ...   Petitioner
                                         Versus
               Employer in relation to the Management of
               Bokaro Steel Plant (SAIL)          ...      ...     ...   Respondent

                                       ---------

CORAM: HON'BLE THE CHIEF JUSTICE

---------

W.P. (L) No. 1716 of 2009 For the Petitioner: Mr. Saket Upadhyay, Advocate For the Respondents: Mr. Saibal Kumar Laik, Advocate

For the Petitioner: Mr. Saibal Kumar Laik, Advocate For the Respondent: Mr. Saket Upadhyay, Advocate

---------

39/Dated: 20.11.2025

There appears to be a typographical error in paragraph 41 of

the judgment dated 30th October 2025, inasmuch, instead of the year

'2009', it has wrongly been mentioned as '2019', in the description

given for W.P. (L) No.1716 of 2009.

Paragraph 41 of the judgment dated 30th October 2025 be

rectified to that extent.

(Tarlok Singh Chauhan, C.J.)

November 20, 2025

Manoj/Pramanik/Cp.1

 
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