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The Jharkhand State Housing Board ... vs Bijay Kumar Singh & Ors
2025 Latest Caselaw 7014 Jhar

Citation : 2025 Latest Caselaw 7014 Jhar
Judgement Date : 19 November, 2025

Jharkhand High Court

The Jharkhand State Housing Board ... vs Bijay Kumar Singh & Ors on 19 November, 2025

Author: Rajesh Shankar
Bench: Rajesh Shankar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
            L.P.A. No. 577 of 2024
The Jharkhand State Housing Board through its Managing Director &
Ors.                                     ...      ...  Appellants
                        Versus
Bijay Kumar Singh & Ors.                         ... Respondents
                        With
            L.P.A. No. 505 of 2024
The Jharkhand State Housing Board through its Managing Director &
Ors.                                     ...      ...  Appellants
                        Versus
Jai Ram Sharma @ Gai Ram Sharma & Ors.           ... Respondents
                         With
            L.P.A. No. 520 of 2024
The Jharkhand State Housing Board through its Managing Director &
Ors.                                     ...      ...  Appellants
                        Versus
Udai Naraian Jha & Ors.                         ... Respondents


                       ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

---------

For the Appellant(s) : Mr. Sachin Kumar, Advocate.

Mr. Gaurav Raj, Advocate For the Respondent No.1 : Mr. D.K. Pathak, Advocate [In LPA No.505/2024] For the Respondent-State : Mr. Rakesh Kumar Shahi, AC to SC (L&C)-I [In LPA Nos.577 & 520/2024] Mr. Zeeshan Ahmad Khan, AC to SC-VII [In LPA No.505/2024]

---------

07/Dated: 19.11.2025

I.A. No.10668 of 2024 [In LPA No.577 of 2024] With I.A. No. 10179 of 2024 [In LPA No.505 of 2024]

Since the delay in L.P.A. No. 581 of 2024 arising out of common

judgment passed by this Court has been condoned, we deem it appropriate

to condone the delay in all these Appeals.

-1 of 2- Accordingly, the delay caused in filing of these appeals is condoned.

These Interlocutory Applications stand disposed of.

With

With

List on 10.12.2025 along with L.P.A. No. 581 of 2024.

(Tarlok Singh Chauhan, C.J.)

(Rajesh Shankar, J.) 19.11.2025 APK/RKM

-2 of 2-

 
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