Citation : 2025 Latest Caselaw 7012 Jhar
Judgement Date : 19 November, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
L.P.A. No. 577 of 2024
The Jharkhand State Housing Board through its Managing Director &
Ors. ... ... Appellants
Versus
Bijay Kumar Singh & Ors. ... Respondents
With
L.P.A. No. 505 of 2024
The Jharkhand State Housing Board through its Managing Director &
Ors. ... ... Appellants
Versus
Jai Ram Sharma @ Gai Ram Sharma & Ors. ... Respondents
With
L.P.A. No. 520 of 2024
The Jharkhand State Housing Board through its Managing Director &
Ors. ... ... Appellants
Versus
Udai Naraian Jha & Ors. ... Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR
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For the Appellant(s) : Mr. Sachin Kumar, Advocate.
Mr. Gaurav Raj, Advocate For the Respondent No.1 : Mr. D.K. Pathak, Advocate [In LPA No.505/2024] For the Respondent-State : Mr. Rakesh Kumar Shahi, AC to SC (L&C)-I [In LPA Nos.577 & 520/2024] Mr. Zeeshan Ahmad Khan, AC to SC-VII [In LPA No.505/2024]
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07/Dated: 19.11.2025
I.A. No.10668 of 2024 [In LPA No.577 of 2024] With I.A. No. 10179 of 2024 [In LPA No.505 of 2024]
Since the delay in L.P.A. No. 581 of 2024 arising out of common
judgment passed by this Court has been condoned, we deem it appropriate
to condone the delay in all these Appeals.
-1 of 2- Accordingly, the delay caused in filing of these appeals is condoned.
These Interlocutory Applications stand disposed of.
With
With
List on 10.12.2025 along with L.P.A. No. 581 of 2024.
(Tarlok Singh Chauhan, C.J.)
(Rajesh Shankar, J.) 19.11.2025 APK/RKM
-2 of 2-
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