Dhrubendra Pandey vs Priya Pandey
2025 Latest Caselaw 6882 Jhar

Jharkhand High Court

Dhrubendra Pandey vs Priya Pandey on 14 November, 2025

Author: Sujit Narayan Prasad

Bench: Sujit Narayan Prasad

            THE HIGH COURT OF JHARKHAND AT RANCHI

                             F.A. No.38 of 2025

            Dhrubendra Pandey                  ...      Appellant

                                     Versus

            Priya Pandey                       ...      Respondent

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Coram: HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD HON'BLE MR. JUSTICE ARUN KUMAR RAI

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For the Appellant : Md. Sajid Yunus, Advocate For the Respondent : Mr. Mukesh Bihari Lal, Advocate

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Order No.06/Dated: 14.11.2025

1. Heard learned counsel for the parties.

2. Argument concluded.

3. Judgment is reserved.

(Sujit Narayan Prasad, J.)

(Arun Kumar Rai, J.)

Dated: 14th November, 2025 R.K./Rajnish