Rambhajan Sah vs State Of Jharkhand And Ors
2025 Latest Caselaw 6846 Jhar

Jharkhand High Court

Rambhajan Sah vs State Of Jharkhand And Ors on 13 November, 2025

Author: Sanjay Prasad

Bench: Sanjay Prasad

     IN THE HIGH COURT OF JHARKHAND AT RANCHI

                    W.P. (C) No. 6419 of 2022
     Rambhajan Sah                             ......         Petitioner
                           Versus
     State of Jharkhand and Ors.            .......       Respondents
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CORAM: HON'BLE MR. JUSTICE SANJAY PRASAD

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For the Petitioner : Mr. Rajendra Krishna, Advocate : Mr. Pratyush Shounikya, Advocate : Mr. Manish Kumr, Advocate : Mr. Shubham Mayank, Advocate For the State : Mr. Aditya Raman, A.C to GA-III For the Resp. No.5 : Mr. Ajit Kumar, Sr. Advocate : Mr. Deepak Kr. Dubey, Advocate

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th 11/Dated:13 November, 2025

Heard learned counsel for both the sides.

2. Judgment is reserved.

(Sanjay Prasad, J.) Dated: 13.11.2025 Saket/-