Ganesh Pramanik @ Potu Aged About 41 ... vs The State Of Jharkhand ..... ... ...
2025 Latest Caselaw 6797 Jhar

Jharkhand High Court

Ganesh Pramanik @ Potu Aged About 41 ... vs The State Of Jharkhand ..... ... ... on 11 November, 2025

Author: Sanjay Kumar Dwivedi

Bench: Sanjay Kumar Dwivedi

                                    ( 2025:JHHC:33566 )




      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                     A. B. A. No. 6349 of 2025

       Ganesh Pramanik @ Potu aged about 41 years, son of late Gopal Pramanik,
      resident of Bolaidih, P.O. and P.s. Gamharia, District-Seraikella Kharsawan
                                                ...... ... Petitioner
                                   Versus
         The State of Jharkhand                       .....    ...    Opposite Party
                                --------

CORAM: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI For the Petitioner :Mr. P.A.S. Pati, Advocate Mrs. Vani Kumari, Advocate For the State : Mr. Rajneesh Vardhan, A.P.P.

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02/ 11.11.2025: The matter relates to Gamharia P.S. Case No. 86 of 2025, pending in the Court of learned Chief Judicial Magistrate, Seraikella.

2. After some arguments, learned counsel for the petitioner seeks permission to withdraw this anticipatory bail application with liberty to move before the learned court on the strength of judgment of the Hon'ble Supreme Court in the case of Satender Kumar Antil Vs. Central Bureau of Investigation & Anr. reported in (2022) 10 SCC 51.

3. Learned counsel for the State has got no serious objection.

4. Accordingly, this anticipatory bail application is dismissed as withdrawn with the aforesaid liberty.

( Sanjay Kumar Dwivedi, J.) Dated:11.11.2025 satyarthi-