M/S. General Traders vs Principal Chief Commissioner Of Income ...
2025 Latest Caselaw 6796 Jhar

Jharkhand High Court

M/S. General Traders vs Principal Chief Commissioner Of Income ... on 11 November, 2025

Author: Rajesh Shankar

Bench: Rajesh Shankar

                  IN THE HIGH COURT OF JHARKHAND AT RANCHI
                         W.P. (T) No. 1153 of 2022
                                     WITH
                         W.P. (T) No. 1140 of 2022
               M/s. General Traders    ...     ... ...   ...   ...    Petitioner
                                       Versus
               Principal Chief Commissioner of Income Tax & Ors... Respondents
                                       ---------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RAJESH SHANKAR

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For the Petitioner: Mr. Biren Poddar, Sr. Advocate Mr. Piyush Poddar, Advocate Mr. Mahendra Chowdhury, Advocate Mr. Deepak Kumar Sinha, Advocate Mr. Manav Poddar, Advocate For the Respondents: Mr. Kumar Vaibhav, Sr. S.C. Mr. Durgesh Agarwal, A.C. to Sr. S.C.

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20/Dated: 11.11.2025

Heard.

Judgment is reserved.

(Tarlok Singh Chauhan, C.J.)

(Rajesh Shankar, J.) November 11, 2025

Manoj/Pramanik/Cp.1