Citation : 2025 Latest Caselaw 98 Jhar
Judgement Date : 2 May, 2025
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Second Appeal No. 256 of 2007
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Bigal Tana Bhagat & Ors. ... ... Appellants Versus Most. Sukri Devi & Ors. .... Respondents
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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA
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For the Appellants : Mr. Sandeep Kumar, Advocate For the Respondents : Mr. D.K. Dubey, Advocate
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nd 14/Dated: 2 May, 2025
1. Both learned counsel for the parties are directed to submit written short notes of arguments in this case along with relevant judgment(s), if any, which they intend to rely on.
2. Let the matter be posted on 24.07.2025.
(Pradeep Kumar Srivastava, J.) Pappu/-
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