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Anita Devi & Ors vs Most. Somri Kaur & Ors
2025 Latest Caselaw 28 Jhar

Citation : 2025 Latest Caselaw 28 Jhar
Judgement Date : 1 May, 2025

Jharkhand High Court

Anita Devi & Ors vs Most. Somri Kaur & Ors on 1 May, 2025

          IN THE HIGH COURT OF                 JHARKHAND AT RANCHI

                            Second Appeal No. 17 of 1997
                                     ---------

Anita Devi & Ors. ... ... Appellants Versus Most. Somri Kaur & Ors. .... Respondents

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CORAM: HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellants : Mr. Jitesh Kumar, Advocate For the Respondents : Mr. K.K. Ambastha, Advocate

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49/Dated: 1st May, 2025

1. Both learned counsel for the parties are directed to submit the written short notes of arguments in this case along with relevant judgment(s), if any, which they intend to rely on.

2. Let the matter be posted on 15.07.2025. .

(Pradeep Kumar Srivastava, J.) Pappu/-

 
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